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State of Odisha - Section

Section 3 in The Gandhi Pathagar Rules, 1994

3. Gandhi Pathagar.

(1)There shall be a Gandhi Pathagar located at each Block headquarters.
(2)The Gandhi Pathagar shall function under the over-all supervision of the Panchayat Samiti, as the Block Level Library and Information Centre-cum-Reading Room. It shall also include Sections for Gandhian Studies, for children and for neoliterates.
(3)Promotion of library services, Book-promotion, Gandhian Studies and other ancillary activities shall comprise the objects of the Gandhi Pathagar.