Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(2) in The Gandhi Pathagar Rules, 1994 (2)The Gandhi Pathagar shall function under the over-all supervision of the Panchayat Samiti, as the Block Level Library and Information Centre-cum-Reading Room. It shall also include Sections for Gandhian Studies, for children and for neoliterates.
