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Union of India - Section

Section 24 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

24. Reduction in strength

.-When any local circumstances preclude the provisions of the Guard of Honour of required strength, the number may be reduced, subject to the condition that any diminution in number shall not affect the honour to which personage is entitled.
(a)The Unit Commander should not move with the VIP at the time of inspection of Guard of Honour by the VIP.
(b)Guard of Honour should only be arranged with prior approval of Senior Headquarters.