Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(a) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (a)The Unit Commander should not move with the VIP at the time of inspection of Guard of Honour by the VIP.
