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State of Odisha - Section

Section 10 in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

10. Wiring on consumer's premises.

- The wiring on the consumer's premises including additions and alterations, if any, should conform to the Indian Electricity Rules, 1956 and be carried out by a licensed Electrical Contractor. As soon as the consumer's installation or modifications thereof, as the case may be, is completed in all respects, the consumer shall submit to the Engineer, the wiring contractor's completion report and test report in the forms prescribed for approval.