Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(a) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (a)When only one Flag is required to be flown, it shall be flown from a mast positioned at a suitable distance in the rear centre of the dais.
