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Union of India - Section

Section 20 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

20. Procedure for flying Flag .-When Flag(s) is/(are) required to be flown in conjunction with a Guard of Honour (e.g. , National Flag for the President, or our National Flag and the Flag of the country of the visiting head of the State, viz. , President and Prime Minister) the following procedure shall be adopted: -

(a)When only one Flag is required to be flown, it shall be flown from a mast positioned at a suitable distance in the rear centre of the dais.
(b)When our National Flag and a Foreign National Flag are both required to be flown, they will be flown from separate masts of equal height positioned at a distance from and to the near of the dais. Both Flags shall be of the same size, our National Flag being on the right hand side of the VIP as he faces the Guard of Honour.