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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3)(II) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(II)Separate merit lists for Bachelor of Construction Technology and Bachelor of Interior Design Courses shall be prepared as under:-