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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(3)The merit lists referred to in sub-rule (1) shall be prepared and published separately in the following manner, namely:-
(I)For Bachelor of Architecture-
(a)
(i)The first merit list shall include the candidates who have passed the qualifying examination from the Gujarat Board or Technical Examination Board Gujarat State, or obtained Diploma from a University or institution located in Gujarat State.
(ii)The Merit list of reserved category candidates shall be prepared separately;
(b)
(i)The second merit list shall include the candidates who have studied in the schools located in the Gujarat State and have passed the qualifying examination from,-
(a)the Central Board of Secondary Education Board; or
(b)the Council of Indian School Certificate Examination Board, New Delhi; or
(c)the Diploma obtained from International Baccalaureate.
(ii)The Merit list of reserved category candidates shall be prepared separately.
(c)
(i)The third merit list shall include the candidates who have studied from the schools located outside of the Gujarat State and have passed the qualifying examination from,-
(a)the Central Board of Secondary Education Board; or
(b)the Council of Indian School Certificate Examination Board, New Delhi; or
(c)the National Institute of Open Schooling or International School Board School; or
(d)the Diploma obtained from International Baccalaureate.
(ii)The Merit list of reserved category candidates shall be prepared separately.
(II)Separate merit lists for Bachelor of Construction Technology and Bachelor of Interior Design Courses shall be prepared as under:-
(a)
(i)The first merit list shall include the candidates who have passed the qualifying examination from the Gujarat Board.
(ii)The Merit list of reserved category candidates shall be prepared separately;
(b)
(i)The second merit list shall include the candidates who have studied in the schools located in the Gujarat State and have passed the qualifying examination from,-
(a)the Central Board of Secondary Education Board; or
(b)the Council of Indian School Certificate Examination Board, New Delhi; or
(c)the Diploma obtained from International Baccalaureate.
(ii)The Merit list of reserved category candidates shall be prepared separately.
(c)
(i)The third merit list shall include the candidates who have studied from the schools located outside of the Gujarat State and have passed the qualifying examination from,-
(a)the Central Board of Secondary Education Board; or
(b)the Council of Indian School Certificate Examination Board, New Delhi; or
(c)the National Institute of Open Schooling or International School Board School; or
(d)the Diploma obtained from International Baccalaureate.
(ii)The Merit list of reserved category candidates shall be prepared separately.