Section 6(1)(H) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

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State of Andhra Pradesh - Subsection

Section 6(1)(H) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(H)Commissioner/Director of Technical Education or his nominee.

(I)One special invitee nominated by the State Council.