Section 8(1) in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007
(1)The Standing staff Committee shall consist of the following members, namely: -(i)Director General, who shall be, the "Chairman of the Committee"(ii)representative of the Ministry of Finance on the Bureau;(iii)a representative of the Ministry or Department of the Central Government having administrative control of the Bureau;(iv)two members of the Executive Committee to be nominated by it every year; and(v)one or more Senior Officer of Bureau to be nominated by the Director General,
