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[Cites 0, Cited by 0] [Section 42] [Entire Act]

UT Chandigarh - Subsection

Section 42(3) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(3)However, the security will be refunded to those candidates who do not join the course. In case of those students who leave the course in the middle, as well as after the completion of the course, the balance of security money, if any, after deducting of the charges due must be claimed within three years of date of completion/discontinuation of the course, failing which the amount will be forfeited.The following dues shall be payable to the Institute by each candidate admitted to the various para medical courses:-
(i) Registration fee Rs. 100/-
(ii) Tuition fee Rs. 250/- (p.a.)
(iii) Laboratory fee Rs. 120/- (p.a.)
(iv) Amalgamated Fund Rs. 120/- (p.a.)
(v) Security(refundable) Rs. 200/-
(vi) Examination Rs. 100/- (p.a.)
Note:(1) Fees and other charges once paid shall not be refunded in any case including that of a candidate leaving the Institute before the completion of the term or not joining the Institute for any reason.