Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

UT Chandigarh - Section

Section 42 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

42. Fees payable by the Postgraduate Students.

- The following fees shall be payable by each candidate on registration for any of the postgraduate degrees of the Institute:-
(i) Tuition fee : Rs. 350/- per annum for DM/M.Ch./MDS/M.Sc./Ph.D.
  Rs. 250/- per annum on MD/MS courses.
(ii) Laboratory fee : Rs. 300/- per annum.
(iii) Security : Rs. 500/- (Refundable) to be deposited by every student forthe recovery of breakage or loss of the laboratory equipment &such other things.
(iv) Registration fee : Rs. 200/-  
(v) Amalgamated funds : Rs. 40/- per month.
(vi)*Thesis evaluation fee : MD/MS,M.Sc.graduatesPh.D. students : Rs. 300/-: Rs.600/-
 
(vii) Examination fee : MD/MS/M.Sc. GraduatesDM/M.Ch. graduates : Rs. 400/-: Rs.500/-
 
Note:(1) The first installment of tuition fee for 6 months is payable at the time of the admission to the postgraduate course and the balance is recovered in monthly installments from those receiving emoluments from the Institute. Others are required to pay half yearly in advance. The Director, at his discretion may allow up to 15 days' time after the due dates aforesaid to any student for making payment of fees aforesaid. On default, the Director may impose such penalty as he considers necessary, on merits of each case.
(2)The fees and other charges shall not be refunded in any case, including that of a student leaving the Institute before the completion of a Semester or not joining the Institute for any reason; and no correspondence shall be entertained on this account.
(3)However, the security will be refunded to those candidates who do not join the course. In case of those students who leave the course in the middle, as well as after the completion of the course, the balance of security money, if any, after deducting of the charges due must be claimed within three years of date of completion/discontinuation of the course, failing which the amount will be forfeited.The following dues shall be payable to the Institute by each candidate admitted to the various para medical courses:-
(i) Registration fee Rs. 100/-
(ii) Tuition fee Rs. 250/- (p.a.)
(iii) Laboratory fee Rs. 120/- (p.a.)
(iv) Amalgamated Fund Rs. 120/- (p.a.)
(v) Security(refundable) Rs. 200/-
(vi) Examination Rs. 100/- (p.a.)
Note:(1) Fees and other charges once paid shall not be refunded in any case including that of a candidate leaving the Institute before the completion of the term or not joining the Institute for any reason.
(2)Security will be refunded to those who do not join the courses of the Institute. The refund of security must be claimed within three years of the date of completion/discontinuation of the course, failing which the amount will be forfeited.
(3)The dues must be paid by the prescribed date. For late payment a fine @Rs. 5/- per day is charged upto a maximum of 15 days. After 15 days the name of the candidate who does not pay the dues, is removed from the rolls of the Institute. For re-admission, if otherwise eligible, a sum of Rs. 100/- will be charged as re-registration fee in addition to the fine. Such a candidate will have to repeat the period of his/her training or which she/he remains off the rolls.