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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1)(b) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(b)Bachelor of Construction Technology Course, a candidate shall have passed the qualifying examination with Physics and Mathematics as compulsory subjects and Chemistry / Bio-technology/Biology/Computer as an optional subject,