Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 8]

Bombay High Court

Smt. Rukmini Pandurang Gosavi And Anr vs Smt. Shantabai Dattatraya Patil Anr on 5 July, 2023

Author: Madhav

Bench: Madhav

                                                                     Board Sr.No.:-70

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 666 OF 2022

 Vijay Baban Parade                           ....APPELLANT
             V/S
 Smt. Shantabai Dattaray Patil And Ors      ....RESPONDENT

WITH SECOND APPEAL NO. 183 OF 2023 Smt. Rukmini Pandurang Gosavi And Anr ....APPELLANT V/S Smt. Shantabai Dattatraya Patil Anr ....RESPONDENT WITH INTERIM APPLICATION NO. 20516 OF 2022 In Second Appeal 666 OF 2022 Vijay Baban Parade ....PETITIONER V/S Smt. Shantabai Dattaray Patil And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 18981 OF 2022 In Second Appeal 666 OF 2022 Vijay Baban Parade ....PETITIONER V/S Smt. Shantabai Dattaray Patil And Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 06/07/2023 ::: Downloaded on - 06/07/2023 15:29:57 ::: CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 5th July, 2023
 P.C. :

Due to paucity of time, stand over to 21/08/2023. Interim order, if any, to continue till then.

( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 06/07/2023 ::: Downloaded on - 06/07/2023 15:29:57 :::