Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Assam - Subsection

Section 71(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)Place of Worship (Applicable for new proposals)
Requirements Details
Minimum plot size 804 sq. m, i.e., 3 Katha
Minimum setback
Front setback 7.5 m
Rear 5.0 m
Side setback 3.0 m
Max. FAR 125