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State of Rajasthan - Section

Section 71 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

71. Recovery of capacity charges.

(1)Full capacity charges shall be recoverable at normative capacity index specified in Regulation 64 above. Recovery of capacity (fixed) charges below the level of target availability shall be on pro rata basis. At zero availability, no capacity charges shall be payable.
(2)The payment of capacity charges shall be on monthly basis in proportion to the allocated/ contracted capacity.