Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Goa - Subsection Section 59(a) in The Goa, Daman And Diu Land Revenue Code, 1968 (a)divide the lands to which the revenue survey extends into survey numbers and group the survey numbers into villages; or
