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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(4)
(a)The final professional session shall be of one year and six months duration and shall start every year in the month of July following completion of third professional examination and the final professional examination shall be ordinarily held and completed by the end of month of November or December every year after completion of one year and six months of final professional session.
(b)The final professional examination shall be held in the following subjects, namely:-
(i)Lus-Nad Soway Sman (General Medicine);
(ii)Man ngagrGyud- byis pa gsoba (Neonatal care and pediatric disorders);
(iii)Man ngagrGyud-Monad Sowa (Gynecological and obstetrics disorders);
(iv)rTsubrChad and rMa Sowa (Wounds and Surgical therapy); and
(v)Phyima'IrGyud- Las Nga Tang, Jam, Chad (External and Rejuvenation Therapy).
(c)A student who passed all the subjects of final year examination shall be eligible for joining the compulsory one year internship.