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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4)(b) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(b)The final professional examination shall be held in the following subjects, namely:-
(i)Lus-Nad Soway Sman (General Medicine);
(ii)Man ngagrGyud- byis pa gsoba (Neonatal care and pediatric disorders);
(iii)Man ngagrGyud-Monad Sowa (Gynecological and obstetrics disorders);
(iv)rTsubrChad and rMa Sowa (Wounds and Surgical therapy); and
(v)Phyima'IrGyud- Las Nga Tang, Jam, Chad (External and Rejuvenation Therapy).