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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in Orissa Pani Panchayat Rules, 2003

(1)On receipt of a notice either under Sub-rule (2) or (3) of Rule 10, the Executive Committee of the Farmer's Organisation shall convene a General Body meeting within 20 days by giving 7 days prior notice of the date, time and place of the meeting and also the agenda.