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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1) in Staff Nurse Class III, Competitive Examination Rules, 2013

(1)A candidate possessing the requisite educational qualification for the appointment to the post of Staff Nurse, Class III, in the subordinate service of the Office of the Commissioner of Health, Medical Service and Medical Education and Research, Gujarat State, under the relevant recruitment rules shall be eligible for admission to the examination.