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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(3)The fee to be charged from the candidates applying for various posts in Jawaharlal institute of Post Graduate Medical Education and Research are as specified in the Schedule VII.