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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)If the incident is an emergency, the Traffic Controller shall report it to the Chief Controller and the Chief Controller shall arrange for the assistance of the Bangalore Metro Railway emergency response staff and where necessary, the assistance of the Police, fire and the Ambulance services.