Section 107(6) in Gujarat State Council for Physiotherapy Rules, 2013
(6)In the event of the election being contested(a)the voting papers may be sent by the electors so as to reach to the Officer on or before at .............(Hour) on the ............ (Date ) at .............. (Place)(b)The votes will be taken up for scrutiny and counting at .............(Hour) on the (Date) at.................... (Place)Date......................Address ...............Returning Officer.___________________________________________________________________________________________________________________________________________________* Here insert the number of impending vacancies.Form III[See Rule 7(3)]Form of Nomination PaperElection to the Gujarat State Council for Physiotherapy.(To be filled in by the Proposer)I hereby ................................................ nominate as a candidate for the forthcoming election to the Gujarat State Council for Physiotherapy from the..................................... Constituency: