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[Cites 0, Cited by 0] [Section 107(6)] [Section 107] [Entire Act]

State of Gujarat - Subsection

Section 107(6)(a) in Gujarat State Council for Physiotherapy Rules, 2013

(a)the voting papers may be sent by the electors so as to reach to the Officer on or before at .............(Hour) on the ............ (Date ) at .............. (Place)