Section 7(3)(a) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

(a)by advertisement in at least one newspaper having large circulation in the Panchayat area; and

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