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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(iv) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(iv)scored at least 40 per cent, marks in the National Aptitude Test in Architecture (NATA), conducted by the Council for the Bachelor of Architecture Course; or