Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(2) in The U.P. Sheera Niyantran Niyamavali, 1974 (2)Applications received in officer of Controller for permission of transporting molasses to other States from Uttar Pradesh will be decided by the committee of,-
