Section 24 in The U.P. Sheera Niyantran Niyamavali, 1974
24. Restriction on transportation of molasses and export.
(1)No person shall transport or caused to be transported outside Uttar Pradesh any molasses unless permission in writing is obtained from the Controller.(2)Applications received in officer of Controller for permission of transporting molasses to other States from Uttar Pradesh will be decided by the committee of,-
