Section 25(2) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987
(2)If any successful candidate is unable to collect the certificate of diploma personally, the certificate of diploma shall be sent to him by the Registrar by post or in any other manner to a person who has paid the requisite fee and postage for registration.
