Section 25 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987
25.
(1)Each successful candidate shall pay a fee of Rs. 20 to obtain a certificate of a diploma of the examination passed in the Form 'B' or Form 'C' appended to these by-laws.(2)If any successful candidate is unable to collect the certificate of diploma personally, the certificate of diploma shall be sent to him by the Registrar by post or in any other manner to a person who has paid the requisite fee and postage for registration.(3)The provisional passing certificate may be issued, prior to issue of diploma certificate, subject to payment of Rs. 20 in Form 'D'.
