Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act] State of Nagaland - Subsection Section 37(2)(xvii) in The Global Open University (Nagaland) Act, 2006 (xvii)perform all other functions assigned to it by this Act and the regulations made thereunder as well as by the Governing and Executive Councils.