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Bombay Presidency - Section

Section 19 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

19.

The remuneration for the paper-setters, moderators and examiners shall be as follows :-
(i)The remuneration for setting question papers shall be Rs. 50 per paper per section if there are two sections to be drafted by different setters otherwise Rs. 50 per paper if there are no sections;
(ii)The remuneration for moderators shall be Rs. 10 per paper per section;
(iii)The remuneration for valuing answer-books of theory page shall be Rs. 1.50 per paper;
(iv)The remuneration for examining a candidate for practical shall be Rs. 2.50 per candidate (to be shared equally by the External and Internal Examiners);
(v)The remuneration for examining a candidate for oral shall be Rs. 1.75 per candidate (to be shared equally by the External and Internal Examiners).