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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(i) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

(i)The remuneration for setting question papers shall be Rs. 50 per paper per section if there are two sections to be drafted by different setters otherwise Rs. 50 per paper if there are no sections;