Delhi High Court - Orders
M/S Anant Raj Projects Ltd vs Land & Building Department & Anr on 30 May, 2022
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 263/2016
M/S ANANT RAJ PROJECTS LTD ..... Appellant
Through: Mr. Rajesh Yadav, Sr. Advocate with
Mr. Soham Kumar and Ms. Prarthana
Singhania, Advocates.
versus
LAND & BUILDING DEPARTMENT & ANR ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Mr. Sunil
Kumar Jha and Mr. M. S. Akhtar,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Namrata Mukin, Standing
Counsel with Mr. Govind Kumar and
Ms. Garima Jindal, Advocates for
NDMC.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 30.05.2022 Mr. Rajesh Yadav, learned senior counsel for the appellant submits that the appeals bearing no. LA. APP. 107/2017, titled as "North Delhi Municipal Corporation Vs. M/S Anant Raj Projects Ltd. & Anr."; LA APP. 253/2016, titled as M/S Anant Raj Projects Ltd vs. Union of India, and LA. APP 255/2016, titled as "M/S Anant Raj Projects Ltd. Vs. Union of India", are in respect of the same area. He further submits that appeals hereinabove be directed to be listed with these connected appeals.
Registry is directed to list the appeals mentioned hereinabove along Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:01.06.2022 16:57:08 with the connected appeals.
List on 22nd September 2022.
Trial court record be requisitioned in the digitalized form on or before the next date of hearing.
RAJNISH BHATNAGAR, J MAY 30, 2022 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:01.06.2022 16:57:08