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State of Himachal Pradesh - Section

Section 73 in Himachal Pradesh Municipal Election Rules, 2015

73. Sealing of ballot box after poll.

(1)As soon as practicable after the closing of the poll the Presiding Officer shall close the slit of the ballot box, seal it and allow any desirous polling agent to affix his own seal. The ballot box shall thereafter be sealed and secured properly.
(2)Where it becomes necessary to use a second ballot box by reason of the first ballot box getting full, the first box shall be closed, sealed and secured as provided in sub-rule (1) before another ballot box is put into use.