Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(f) in The First Statute under the Assam Agricultural University Act, 1968 (f)that the budget of the University is prepared and submitted to the Vice-Chancellor and that the financial sanctions are obtained in time ;
