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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Mizoram - Subsection

Section 197(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)No person shall convene, hold or attend any public meeting within any constituency on the date or dates on which a poll is taken for an election in that constituency.