Section 24(1)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

(iii)Five members to be elected by the Board from amongst the elected members referred to in Class B of sub-section (l) of section 12;

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