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State of Goa - Section

Section 24 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

24. Academic Council.

(1)The Academic Council shall be the principal academic authority of the Board and shall consist of the following members, namely:
(i)The Chairman of the Board- Ex-Officio Chairman;
(ii)Two members to be elected by the Board from amongst the ex-officio members, referred to in Class A of sub-section (1) of section 12;
(iii)Five members to be elected by the Board from amongst the elected members referred to in Class B of sub-section (l) of section 12;
(iv)One member to be elected from the nominated members referred to in Class C of sub-section (1) of section 12;
(v)Convenors of the Board of Studies.
(2)The term of office of the members of the Academic Council shall be two years.