Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(1)The Academic Council shall be the principal academic authority of the Board and shall consist of the following members, namely:
(i)The Chairman of the Board- Ex-Officio Chairman;
(ii)Two members to be elected by the Board from amongst the ex-officio members, referred to in Class A of sub-section (1) of section 12;
(iii)Five members to be elected by the Board from amongst the elected members referred to in Class B of sub-section (l) of section 12;
(iv)One member to be elected from the nominated members referred to in Class C of sub-section (1) of section 12;
(v)Convenors of the Board of Studies.