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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(4)(a) in Jammu & Kashmir Legislative Assembly Secretariat Right To Information Rules, 2012

(a)Rupees two for each page (in A-4 or A-3 size paper) created or copied;