Section 3(4) in Jammu & Kashmir Legislative Assembly Secretariat Right To Information Rules, 2012
(4)For providing the information under sub-section (1) of section 7, the fee shall be charged by way of cash against proper receipt at the following rates:(a)Rupees two for each page (in A-4 or A-3 size paper) created or copied;(b)Actual charge or cost price of a copy in larger size paper;(c)Actual cost or price for samples or models; and(d)For inspection of records, no fee for the first hour; and a fee of rupees five for each fifteen minutes (or a fraction thereof) thereafter.
