Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(4)(vi) in The Burdwan University Act, 1981. (vi)two persons having knowledge in the subject concerned nominated by the Vice-Chancellor.