Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(2) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006 (2)"Sub transmission" means transmission and/or distribution system of voltage equal to or higher than 11 KV but less than 132 KV.
