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State of Rajasthan - Section

Section 2 in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006

2. Definitions.

- In these regulations, unless the context otherwise requires,
(1)"Act" moans the Electricity Act, 2003,
(2)"Sub transmission" means transmission and/or distribution system of voltage equal to or higher than 11 KV but less than 132 KV.
(3)"Distribution schemes" means distribution schemes of voltage below 11 KV.
(4)"Transmission" means transmission system of voltage equal to higher than 132 KV.Words or expressions occurring in these regulations and not defined herein shall bear the same meaning as assigned to them in the Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2004 and those not defined therein, as that defined in the Electricity Act 2003.