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[Cites 0, Cited by 0] [Section 2(92)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(92)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)a wall forming part of a building and standing in any part of the length of such wall, to a greater extent than the projection of the footing on one side or ground of different owners;