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[Cites 14, Cited by 0]

Punjab-Haryana High Court

State Of Haryana And Another vs Amarjeet Kaur And Others on 11 November, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

RFA-4079-2019 and other                                                 -1-
connected cases

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH
398
                                                    RFA-4079-2019 and other
                                                    connected cases
                                                    Date of decision: 11.11.2022

STATE OF HARYANA AND ANOTHER                                 ..Appellants
                                      Versus
AMARJEET KAUR AND OTHERS                                     ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:       Mr. Shivendra Swaroop, AAG, Haryana.

               Mr. Shoaib Khan, Advocate
               for the landowners (in RFA-1306-2019).

ANIL KSHETARPAL, J(Oral)

The learned counsel representing the parties are ad idem that this batch of 28 appeals (details whereof are at the foot of the order) is required to be disposed of in terms of judgment passed in Regular First Appeal No.1235 of 2018, titled as "Smt. Ram Kaur Vs. State of Haryana and another", decided on 10.01.2020.

Ordered accordingly.

The office is directed to segregate RFA-13559-2018 from the bunch and list separately on 06.12.2022.

All the pending miscellaneous applications, if any, are also disposed of.


November 11th, 2022                               (ANIL KSHETARPAL)
Ay                                                      JUDGE

Whether speaking/reasoned               :         Yes/No
Whether reportable                      :         Yes/No

 SR.         CASE NO.                           PARTIES DETAILS
 NO.
      1.   RFA-4079-2019    STATE OF HARYANA & ANR V/S AMARJEET
                            KAUR & ORS


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 RFA-4079-2019 and other                                                  -2-
connected cases

2. RFA-4080-2019 STATE OF HARYANA V/S VEENA RANI AND ANOTHER

3. RFA-4081-2019 STATE OF HARYANA V/S RANJIT SINGH AND ANOTHER

4. RFA-4082-2019 STATE OF HARYANA V/S SMT. ANITA ANAND AND ANR

5. RFA-4083-2019 STATE OF HARYANA & ANR V/S DEEPAK NANDA & ANR

6. RFA-4084-2019 STATE OF HARYANA & ANR V/S SEEMA RANI & ANR

7. RFA-4085-2019 STATE OF HARYANA V/S SMT. HEMA RANI AND ANR

8. RFA-4086-2019 STATE OF HARYANA V/S PARVEEN KUMAR AND OTHERS

9. RFA-4087-2019 STATE OF HARYANA V/S JASWANT SINGH AND ANR

10. RFA-4088-2019 STATE OF HARYANA V/S KARAM SINGH AND ANOTHER

11. RFA-4089-2019 STATE OF HARYANA V/S SMT. CHINDRO AND ANOTHER

12. RFA-4090-2019 STATE OF HARYANA V/S KARAM SINGH AND ANOTHER

13. RFA-4091-2019 STATE OF HARYANA V/S RAM PAL YOG RAJ BUILDERS PRIVATE LIMITED AND ANOTHER

14. RFA-4092-2019 STATE OF HARYANA V/S KIRPAL SINGH AND ANOTHER

15. RFA-4093-2019 STATE OF HARYANA V/S SHALINI AND ANOTHER

16. RFA-4094-2019 STATE OF HARYANA V/S BALJIT SINGH AND ANOTHER

17. RFA-4095-2019 STATE OF HARYANA V/S PARAMJIT SINGH AND OTHERS

18. RFA-4096-2019 STATE OF HARYANA V/S MOHINDER SINGH & ANR

19. RFA-4097-2019 STATE OF HARYANA V/S SMT. SINNI KAUR AND OTHERS

20. RFA-4098-2019 STATE OF HARYANA V/S SMT. POONAM AND OTHERS

21. RFA-4099-2019 STATE OF HARYANA V/S AJMER SINGH AND OTHERS 2 of 3 ::: Downloaded on - 18-11-2022 21:04:56 ::: RFA-4079-2019 and other -3- connected cases

22. RFA-4100-2019 STATE OF HARYANA V/S SMT. NEERU AND OTHERS

23. RFA-4101-2019 STATE OF HARYANA V/S SMT. SANGERA KHAN AND ANR

24. RFA-4102-2019 STATE OF HARYANA V/S UJAGAR SINGH AND ANOTHER

25. RFA-3894-2019 STATE OF HARYANA V/S SAROJ BALA ALIAS SAROJ BAL AND ANOTHER

26. RFA-3895-2019 STATE OF HARYANA V/S SANJAY RAMPAL AND ANR

27. RFA-3321-2019 STATE OF HARYANA V/S JETHU RAM AND ANOTHER (ANIL KSHETARPAL) JUDGE 3 of 3 ::: Downloaded on - 18-11-2022 21:04:56 :::