Punjab-Haryana High Court
State Of Haryana And Another vs Amarjeet Kaur And Others on 11 November, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
RFA-4079-2019 and other -1-
connected cases
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
398
RFA-4079-2019 and other
connected cases
Date of decision: 11.11.2022
STATE OF HARYANA AND ANOTHER ..Appellants
Versus
AMARJEET KAUR AND OTHERS ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Shivendra Swaroop, AAG, Haryana.
Mr. Shoaib Khan, Advocate
for the landowners (in RFA-1306-2019).
ANIL KSHETARPAL, J(Oral)
The learned counsel representing the parties are ad idem that this batch of 28 appeals (details whereof are at the foot of the order) is required to be disposed of in terms of judgment passed in Regular First Appeal No.1235 of 2018, titled as "Smt. Ram Kaur Vs. State of Haryana and another", decided on 10.01.2020.
Ordered accordingly.
The office is directed to segregate RFA-13559-2018 from the bunch and list separately on 06.12.2022.
All the pending miscellaneous applications, if any, are also disposed of.
November 11th, 2022 (ANIL KSHETARPAL)
Ay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
SR. CASE NO. PARTIES DETAILS
NO.
1. RFA-4079-2019 STATE OF HARYANA & ANR V/S AMARJEET
KAUR & ORS
1 of 3
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RFA-4079-2019 and other -2-
connected cases
2. RFA-4080-2019 STATE OF HARYANA V/S VEENA RANI AND ANOTHER
3. RFA-4081-2019 STATE OF HARYANA V/S RANJIT SINGH AND ANOTHER
4. RFA-4082-2019 STATE OF HARYANA V/S SMT. ANITA ANAND AND ANR
5. RFA-4083-2019 STATE OF HARYANA & ANR V/S DEEPAK NANDA & ANR
6. RFA-4084-2019 STATE OF HARYANA & ANR V/S SEEMA RANI & ANR
7. RFA-4085-2019 STATE OF HARYANA V/S SMT. HEMA RANI AND ANR
8. RFA-4086-2019 STATE OF HARYANA V/S PARVEEN KUMAR AND OTHERS
9. RFA-4087-2019 STATE OF HARYANA V/S JASWANT SINGH AND ANR
10. RFA-4088-2019 STATE OF HARYANA V/S KARAM SINGH AND ANOTHER
11. RFA-4089-2019 STATE OF HARYANA V/S SMT. CHINDRO AND ANOTHER
12. RFA-4090-2019 STATE OF HARYANA V/S KARAM SINGH AND ANOTHER
13. RFA-4091-2019 STATE OF HARYANA V/S RAM PAL YOG RAJ BUILDERS PRIVATE LIMITED AND ANOTHER
14. RFA-4092-2019 STATE OF HARYANA V/S KIRPAL SINGH AND ANOTHER
15. RFA-4093-2019 STATE OF HARYANA V/S SHALINI AND ANOTHER
16. RFA-4094-2019 STATE OF HARYANA V/S BALJIT SINGH AND ANOTHER
17. RFA-4095-2019 STATE OF HARYANA V/S PARAMJIT SINGH AND OTHERS
18. RFA-4096-2019 STATE OF HARYANA V/S MOHINDER SINGH & ANR
19. RFA-4097-2019 STATE OF HARYANA V/S SMT. SINNI KAUR AND OTHERS
20. RFA-4098-2019 STATE OF HARYANA V/S SMT. POONAM AND OTHERS
21. RFA-4099-2019 STATE OF HARYANA V/S AJMER SINGH AND OTHERS 2 of 3 ::: Downloaded on - 18-11-2022 21:04:56 ::: RFA-4079-2019 and other -3- connected cases
22. RFA-4100-2019 STATE OF HARYANA V/S SMT. NEERU AND OTHERS
23. RFA-4101-2019 STATE OF HARYANA V/S SMT. SANGERA KHAN AND ANR
24. RFA-4102-2019 STATE OF HARYANA V/S UJAGAR SINGH AND ANOTHER
25. RFA-3894-2019 STATE OF HARYANA V/S SAROJ BALA ALIAS SAROJ BAL AND ANOTHER
26. RFA-3895-2019 STATE OF HARYANA V/S SANJAY RAMPAL AND ANR
27. RFA-3321-2019 STATE OF HARYANA V/S JETHU RAM AND ANOTHER (ANIL KSHETARPAL) JUDGE 3 of 3 ::: Downloaded on - 18-11-2022 21:04:56 :::