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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(5) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(5)Candidate for the Final Secondary Technical Certificate Examination shall be required to passed the educational qualification prescribed thereafter. They shall also be required to have passed the Second Year Annual Examination conducted by a Secondary Technical School affiliated to the Board and attended Secondary Technical School affiliated to the Board for a period of not less than one session thereafter.